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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Kala Devi vs . Lehnu on 14 June, 2023

Author: Virender Singh

Bench: Virender Singh

                             Kala Devi          Vs.      Lehnu




                                                                 .
                                                         RSA No. 391 of 2022





14.6.2023       Present:     Mr. Jai Ram Sharma, Advocate, for the
                             appellants.





Mr. Tarun Sharma, Advocate vice Mr. Gaurav Bhardwaj, Advocate, for respondents No. 1 and 2.

Mr. Shiv Pal Manhans, Advocate, for respondents No. 3 and 4.

r Record received.

List for consideration on 26.7.2023.

CMPs No. 18135 and 18136 of 2022 Time sought to file reply. Let the needful be done on or before the next date of hearing.

(Virender Singh) Judge June 14, 2023 (kalpana) ::: Downloaded on - 14/06/2023 20:34:27 :::CIS