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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Chattisgarh - Subsection

Section 96(1)(c) in The Chhattisgarh Municipalities Act, 1961

(c)take part in or subscribe in aid of or assist in any way, any political movement or organisation carried on or run in any part of India or elsewhere relating to the affairs of India;