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State of Punjab - Section

Section 11 in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

11. Availability of tickets issued on rail travelling coupons.

- The period of availability of a ticket issued in exchange of the coupon or coupons under sub-rule (3) of rule 8 and rule 10 shall having regard to the date on which it is issued, be the same as it is for an ordinary ticket.