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[Cites 0, Cited by 0] [Section 108ZN(21)] [Section 108ZN] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 108ZN(21)(a) in Jammu and Kashmir Panchayati Raj Rules, 1996

(a)prepare a record of the proceedings of the meeting and sign it and any member in the meeting shall be permitted to fix his signature on such record, if he so desires; and