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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(1)To supplement CEA Meter Regulation, these regulations specify the national / international standards, requirements of calibration and testing of metering equipments, practices that shall be employed and the facilities that shall be provided for the measurement and recording of various parameters.