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State of Rajasthan - Section

Section 3 in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

3. Scope.

(1)To supplement CEA Meter Regulation, these regulations specify the national / international standards, requirements of calibration and testing of metering equipments, practices that shall be employed and the facilities that shall be provided for the measurement and recording of various parameters.
(2)In case of any inconsistency in these Regulations with CEA meters Regulations, the latter shall prevail.