Section 20(1) in The Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964

[Cites 0, Cited by 0] [Section 20] [Entire Act]

(1)Fees for the examination shall be as follows :-

For certificate of competency as second hand	................................... Rs. 10
For certificate of competency as skipper	................................... Rs. 20
For sight test only	................................... Rs. 4

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