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Union of India - Section

Section 51 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

51. Intimation to the Estate Officer regarding issue of "No Demand Certificate".

(1)The Head of Office shall write to the Estate Officer concerned at least 2 years before the anticipated date of retirement of the Employee who is in occupation of Commission's accommodation (hereinafter referred to as allottee) for the issue of a "No Demand Certificate" in respect of the period preceding a months of the retirement of the allottee.
(2)On receipt of the intimation under sub-regulation (1), the Estate Officer shall take further action as provided in Regulation 66.