Bombay High Court
Sindhu Dewaji Dongarwar And Others vs State Of Maharashtra, Thr. Its ... on 23 June, 2022
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR
WRIT PETITION NO.7249 OF 2018
Asaram Ramdas Humane and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Shri D.P. Thakare, Addl. Government Pleader for the State.
WITH
WRIT PETITION NO.7237 OF 2018
Arun Natthuji Asole and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Shri D.P. Thakare, Addl. Government Pleader for the State.
WITH
WRIT PETITION NO.7015 OF 2018
Vilas Mahadeo Kumbhalkar
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobde, Counsel for the Petitioner.
Shri N.R. Rode, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7180 OF 2018
Sharad s/o. Narayan Titirmare and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms. T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7183 OF 2018
Balkrushna Rajaramji Pillare and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....2/-
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Ms. T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7181 OF 2018
Nitin Deonath Meshram and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms. T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7182 OF 2018
Rajesh Namdeorao Bahurupi and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms. T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7248 OF 2018
Vinayak s/o. Fagoji Titarmare and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms N.P. Mehta, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7276 OF 2018
Pushpa Kamlakar Pal and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms N.P. Mehta, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7281 OF 2018
Dnyanesh s/o. Kuwardas Meshram
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
.....3/-
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Ms N.P. Mehta, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7279 OF 2018
Randhava s/o. Tukdu Walkar
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Ms N.P. Mehta, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7277 OF 2018
Pralhad s/o. Ramaji Ikharkar
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Ms N.P. Mehta, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7278 OF 2018
Ratnakar Ramkrushnaji Rokade and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms N.P. Mehta, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7247 OF 2018
Sandhya Ramrao Nagpure and another
..vs..
State of Mah., thr.its Secretary, Department of School Education and Sport,
Mantralaya, Mumbai and ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms N.P. Mehta, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7246 OF 2018
Suman Bhaduji Khedkar
..vs..
State of Mah., thr.its Secretary, Department of School Education and Sport,
Mantralaya, Mumbai and ors.
Shri H.M. Bobade, Counsel for the Petitioner.
.....4/-
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Ms N.P. Mehta, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7286 OF 2018
Subhash s/o. Chunnilal Uike
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobde, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7288 OF 2018
Sitaram s/o. Dewaji Sharnagat
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7287 OF 2018
Madhvi Ravindranath Humne
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobde, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7290 OF 2018
Sindhu Dewaji Dongarwar and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7289 OF 2018
Babu s/o. Keshav Koche
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
.....5/-
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Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7285 OF 2018
Kalpana Nandulalji Uike
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7283 OF 2018
Devidas s/o. Narayan Bhoyar
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7284 OF 2018
Bhejanlal s/o. Shripat Patle
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8091 OF 2018
Vijay s/o. Sahebrao Kalmegh and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8112 OF 2018
Prashant Dnyaneshwar Chimne
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
.....6/-
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Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8105 OF 2018
Ashok Vasantrao Diwane
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8135 OF 2018
Mahesh s/o. Chinduji Pardhi and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8133 OF 2018
Jaswant Balaram Kadhao
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8218 OF 2018
Nandkishor Gopalnand Kamble and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8104 OF 2018
Pankaj Mahadeorao Manekar and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....7/-
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Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8096 OF 2018
Aruna Ramesh Bante
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8108 OF 2018
Nita Raghoji Kamble
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8125 OF 2018
Vijay s/o. Parasramji Waghaye and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobde, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8097 OF 2018
Dudharam Ramchandra Kukade and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobde, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8128 OF 2018
Dipak s/o. Baliramji Uikey and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....8/-
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Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8098 OF 2018
Deoram s/o. Dayaram Fate and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8099 OF 2018
Prabhakar s/o. Ramchandra Pohekar and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8101 OF 2018
Sanjay Devidas Badole and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8107 OF 2018
Geeta Manohar Mate and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8090 OF 2018
Digambar Dayaram Nimbekar and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....9/-
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Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8102 OF 2018
Ravindra Nagoraoji Wath and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8089 OF 2018
Sunita Anil Borkar and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8093 OF 2018
Dinesh s/o. Shyambhau Bahekar and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8111 OF 2018
Seema Abhijit Pittule and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8095 OF 2018
Mordhwaj s/o. Pandurang Adhau and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....10/-
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Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8092 OF 2018
Sunil Shyamrao Mane and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8084 OF 2018
Bhujang Mahadeo Mute and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8088 OF 2018
Pratibha Rambhau Mandlik and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8129 OF 2018
Anita Anand Landge and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8126 OF 2018
Vinod Yashwant Lackhode and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....11/-
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Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8127 OF 2018
Anil Jagnath Ande and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8087 OF 2018
Niranjan s/o. Raghoba Kumbhare
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8086 OF 2018
Panchafula Premlal Choudhari
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8100 OF 2018
Chandrashekhar Shyamrao Choudhari and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8083 OF 2018
Shubhangi Shankarrao Gore and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....12/-
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Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8085 OF 2018
Chhaya Rambhau Sawarkar and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8094 OF 2018
Shailendra Nukchand Patle and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8131 OF 2018
Lata Namdeo Meghare and another
..vs..
State of Mah., thr.its Secretary, Department of School Education and Sport,
Mantralaya, Mumbai and ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8132 OF 2018
Ramesh Mahadeorao Kale and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8546 OF 2018
Sushama Dadarao Kharapkar
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
.....13/-
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13
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8548 OF 2018
Usha Manikrao Kadve
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8540 OF 2018
Laxman Pandurang Bhogare
..vs..
State of Mah., thr.its Principal Secretary, Department of Finance, Mantralaya,
Mumbai and ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8541 OF 2018
Lata Deodas Bhure
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8549 OF 2018
Harishchandra Lobhaji Zhade and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8545 OF 2018
Shrikrushna Pralhad Paydalwar and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....14/-
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14
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8550 OF 2018
Ramesh Baburao Zuri and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8539 OF 2018
Sanjay Ramesh Rathod
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8542 OF 2018
Sanjay Madhukarrao Kulkarni and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8547 OF 2018
Lochan Domaji Munghate
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8543 OF 2018
Maheshkumar s/o. Balasaheb Daud and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....15/-
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15
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.8544 OF 2018
Manohar s/o. Kisanrao Suradkar and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Mrs. K.R. Deshpande, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.1474 OF 2019
Toplal s/o. Mulchand Lilhare and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.1475 OF 2019
Mrudul Shirish Bhute and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.2219 OF 2019
Diwakar Digambarrao Wankhede and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.2017 OF 2019
Arvind Bhagwan Sukhadeve & others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....16/-
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16
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.2018 OF 2019
Deepak Kumar s/o. Bansidhar Agrawal
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobde, Counsel for the Petitioner.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.2220 OF 2019
Chhaya Laxmansingh Chavhan and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobde, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.2226 OF 2019
Sunanda Pandhurangji Parsade and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.2377 OF 2019
Sau. Nilima w/o. Pandurangji Nagpure and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.2465 OF 2019
Reena d/o. Krishnakumar Dwivedi and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....17/-
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17
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.2841 OF 2019
Yashodhara Dilip Bhagat and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.3090 OF 2019
Pravina d/o. Rambhau Doifode and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7582 OF 2018
Premlal s/o. Gangaram Atram
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7585 OF 2018
Dipak s/o. Kisan Ghuguskar and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7578 OF 2018
Dindayal Kothiram Damahe and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....18/-
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18
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7579 OF 2018
Jyoti Shankar Shitale
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7580 OF 2018
Rajendra s/o. Shrikrishna Bhad
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7583 OF 2018
Dhaniram s/o. Urkuda Tembhurne and others
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7581 OF 2018
Kala Arjun Deshkar
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7577 OF 2018
Shobha Nilaji Pardhi and others
..vs..
State of Mah., thr.its Secretary, Department of School Education and Sport,
Mantralaya, Mumbai and ors.
Shri H.M. Bobade, Counsel for the Petitioners.
.....19/-
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19
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7584 OF 2018
Ajay Pralhad Keche and another
..vs..
State of Mah., thr.its Secretary, Department of School Education and Sport,
Mantralaya, Mumbai and ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7586 OF 2018
Ku. Sangita d/o. Dadarao Pimpale
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioner.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
WITH
WRIT PETITION NO.7576 OF 2018
Kunjibihari Donuji Lanjewar and another
..vs..
State of Mah., thr.its Secretary, Department of Finance, Mantralaya, Mumbai and
ors.
Shri H.M. Bobade, Counsel for the Petitioners.
Ms T.H. Udeshi, Assistant Government Pleader for the State.
............................................................................................................................................................................
Office Notes, Office Memoranda of Coram,
appearances, Court orders or directions Court's or Judge's Order
and Registrar's orders
............................................................................................................................................................................
CORAM : A.S.CHANDURKAR & URMILA JOSHI-PHALKE, JJ.
DATED : JUNE 23, 2022
1. Heard the learned counsel for the petitioners and the learned Assistant Government Pleaders for the State.
2. In all these writ petitions, the petitioners seek a declaration that in view of the provisions of the Maharashtra Civil Services (Pension) Rules, 1982, their services to be governed by the Old Pension Scheme and they are entitled to service benefits according to the said Scheme. In view .....20/-
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37. Under these circumstances, we answer the Reference as under :-
Question No.2 :
The employees who were appointed prior to 1.11.2005 in aided recognized primary, secondary schools as well as colleges of education which were receiving less than 100% grant-in-aid as on 1.11.2005 would be governed by the DCP scheme."
3. The learned counsel for respective petitioners fairly submit that in all these cases the Management started receiving 100% grant-in-
aid after 1.11.2005. In view of this position, it is clear that the petitioners would be governed by defined Contributory Pension Scheme which has come into force from 1.11.2005.
4. While disposing of these writ petitions in aforesaid terms, it is also observed that this adjudication would be subject to the challenge that is pending before the Honourable Supreme Court against the judgment of the Full Bench. No costs.
(URMILA JOSHI-PHALKE, J.) (A.S.CHANDURKAR, J.) !! BrWankhede !! ...../-
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