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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(iii) in Special Development Regulations for the Hyderabad Outer Ring Road Growth Corridor (ORR-GC), 2007

(iii)Separate parking areas for Para-transit vehicles shall be earmarked within the road ROW preferably utilizing part of the 3m wide footpaths for single row parallel parking