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State of Andhra Pradesh - Section

Section 19 in Special Development Regulations for the Hyderabad Outer Ring Road Growth Corridor (ORR-GC), 2007

19. Transportation and Roads.

- The road hierarchy within the ORRGC is proposed as 9m. 12.2m, 18m, 24m, 30m, 36m, 45m. The main spinal roads (30m and 36m wide) which are proposed to be the hub of activity shall have the minimum front setback as mentioned in Regulation 6. The mix of traffic is expected to be of personalized, para transit, intermediate public transport systems/bus based public transport.
(i)Splay at Road junctions shall be provided as prescribed in Annexure1
(ii)Bus bays shall be earmarked on the detailed and micro level circulation plan.
(iii)Separate parking areas for Para-transit vehicles shall be earmarked within the road ROW preferably utilizing part of the 3m wide footpaths for single row parallel parking
(iv)One lane may be used as a dedicated bus way for public transport in the six lane divided carriageway of the main 30 mtr wide spinal roads.
(v)Storm water deains shall be provided as part of the road ROW while development of the site/layout/ township
(vi)All roads shall be developed as per the provided cross section details given. (Please refer IRC codes for vertical sections and dimensions as given in Table 1 of Annexure1)