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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2) in The Rajasthan Molasses Rules, 1985

(2)All drums, tins or other receptacles used for the storage of molasses shall be painted or labelled adequately showing the tare weight, capacity and the actual weight of molasses in the container.