Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(2) in The Designs Rules, 2001 (2)The Controller shall advertise in the Official Journal referred to in section 145 of the Patents Act, 1970 (39 of 1970) his decision on the application for restoration.MARKING OF ARTICLES
