25. Payment of unpaid extension fee .-(1) If the Controller decides in favour of the registered proprietor of the design, the proprietor shall pay the unpaid fees for the extension of copyright and additional fee specified in the First Schedule, within a month from the date of the order of the Controller allowing the proprietor for restoration of the design.
(2)The Controller shall advertise in the Official Journal referred to in section 145 of the Patents Act, 1970 (39 of 1970) his decision on the application for restoration.MARKING OF ARTICLES
