Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(c) in The West Bengal Council Of Higher Secondary Education Act, 1975

(c)[ the Director of School Education, West Bengal, ex-officio] [Clause (c) substituted by West Bengal Act 9 of 1984.];