Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Puducherry - Subsection

Section 7(2) in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

(2)The following matters shall be referred to the Standing Finance Committee which shall consider them and make its recommendations thereon, namely.-
(a)annual accounts showing the receipts and expenditure of the Institute together with the audit report thereon;
(b)budget estimates showing the estimated receipts and expenditure of the Institute;
(c)all proposals for the creation of new post;
(d)all financial matters pertaining to the institute;
(e)all matters relating to the invitation and acceptance of tenders.