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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(14) in The Housing Board, Haryana (Regulations of Business), Regulations, 1980

(14)[ Direct recruitment to all the posts other than class (IV) post - powers of the Board shall be exercised by the Selection Committee consisting of Chairman, Chief Administrator and one or more Technical or Administrative Officer to be nominated by the Chairman.] [Substituted vide Haryana Government Notification - see Haryana Gazette Part III dated 26.4.1988 page 119.]