Section 18 in The Punjab School Education Board Employees (Conduct) Regulations, 1978
18. Public Demonstration in Honour of the Board Employees.
- No Board employee shall except with the previous sanction of the Chairman receive any complimentary or valedictory address or accept any testimonial or attend any meeting or entertainment held in his honour or in the honour of any other employee of the Board. Provided that nothing in this regulation shall apply to -(i)a farewell entertainment of a substantially private and informal character held in honour of an employee of the Board or any other employee of the Board on the occasion of his retirement or transfer of any person who has recently quit the service.(ii)the acceptance of simple and inexpensive entertainment arranged by public bodies or institutions.
