Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Manipur - Subsection Section 4(1) in Manipur Lokayukta Rules, 2018 (1)A member of the Search Committee, including its Chairperson, shall hold office from the dates of their appointment for a period of six months extendable upto two years or upto submission of panel of names.
