(1)A member of the Search Committee, including its Chairperson, shall hold office from the dates of their appointment for a period of six months extendable upto two years or upto submission of panel of names.(2)The Selection Committee may decide extension/dissolution of the Search Committee, as the case may be, and all members included in the Search Committee shall be eligible for reappointment:Provided that the Selection Committee may, where it is of the view that the continuance of a member of the Search Committee is not expedient in the public interest, it may after giving him an opportunity of being heard, remove such member before the expiry of his term.
