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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(b) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(b)All the expressions used herein but not specifically defined, shall have the same meaning as defined in the Indian Electricity Act, 1910 and the Electricity (Supply) Act, 1948 or the rules framed thereunder and if the said Acts and rules are silent, the expressions shall have the same meanings assigned to them in the General Clauses Act, 1897 or in the absence thereof, the meanings as commonly understood in the Electricity Supply Industry.