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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(1) in Bihar Private Security Agencies Rules, 2011

(1)Notwithstanding whether the Agency mandates its private security guards to put on uniform while on duty or not, every private security agency will issue and make it obligatory for its security guards to put on-
(a)An arm badge distinguishing the Agency.
(b)Shoulder or chest badge to indicate his position in the organization.
(c)Whistle attached to the whistle cord and to be kept in the left pocket;
(d)Shoes with eyelet and laces.
(e)A headgear which may also carry the distinguishing mark of.
(f)The uniform colour and badges should be such that it does not resemble those worn by Armed Forces, Central police organizations or State Police.