Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Bihar - Subsection Section 18(1)(f) in Bihar Private Security Agencies Rules, 2011 (f)The uniform colour and badges should be such that it does not resemble those worn by Armed Forces, Central police organizations or State Police.