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State of Tamilnadu - Section

Section 3 in Ad Hoc Rules Relating to The Temporary Post of Statistical, Assistant in Market Committees

3. Appointment.

- Appointment to the post shall be made as follows:-
(i)By recruitment by transfer from Assistants in Agricultural Marketing Department under the Tamil Nadu Ministerial Service; or
(ii)By recruitment by transfer from among the holders of the posts of Junior Assistant in Market Committees in the Tamil Nadu Ministerial Service, if no qualified persons are available in clause (i); or
(iii)By direct recruitment.