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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(ii) in Ad Hoc Rules Relating to The Temporary Post of Statistical, Assistant in Market Committees

(ii)By recruitment by transfer from among the holders of the posts of Junior Assistant in Market Committees in the Tamil Nadu Ministerial Service, if no qualified persons are available in clause (i); or