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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in The U.P. Electro-Medical Maintenance Cell Engineering Service Rules, 1983

(1)Recruitment by promotion to the post of Deputy Director (Electrical) shall be made on the basis of seniority subject to the rejection of unfit, through Selection Committee comprising ;
(i)The Secretary to the Government in the Medical, Health and Family Welfare Department.
(ii)The Director.
(iii)The Additional Director (Medical Care) or any equivalent officer to be nominated by the Government.