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State of Uttar Pradesh - Section

Section 16 in The U.P. Electro-Medical Maintenance Cell Engineering Service Rules, 1983

16. Procedure for recruitment by promotion.

(1)Recruitment by promotion to the post of Deputy Director (Electrical) shall be made on the basis of seniority subject to the rejection of unfit, through Selection Committee comprising ;
(i)The Secretary to the Government in the Medical, Health and Family Welfare Department.
(ii)The Director.
(iii)The Additional Director (Medical Care) or any equivalent officer to be nominated by the Government.
(2)The appointing authority shall prepare an eligibility list of the candidates, arranged in order of seniority and place it before the Selection Committee alongwith their character rolls and such other record pertaining to them, as may be considered proper.
(3)The Selection Committee shall consider the cases of the candidates on the basis of records referred to in sub-rule (2) and if it considers necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates arranged in order of seniority and forward the same to the appointing authority.
(5)Recruitment by promotion to the posts of Assistant Engineer (Electrical Cell) shall be made on the basis of merit in accordance with the provisions of the Uttar Pradesh Promotion By Selection in Consultation with Public Service Commission (Procedure) Rules, 1970, as amended from time to time.