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State of Odisha - Section

Section 1 in Orissa Motor Spirit (Taxation on Sales) Act, 1946

1. Short title, extent and commencement.

(1)This Act may be called the Orissa Motor Spirit (Taxation on Sales) Act, 1946.
(2)It extends to the whole of the Province of Orissa.
(3)This section shall come into force at once and the rest of this Act shall come into force on such date as the Provincial Government may, by notification, appoint.