Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(3) in Orissa Motor Spirit (Taxation on Sales) Act, 1946 (3)This section shall come into force at once and the rest of this Act shall come into force on such date as the Provincial Government may, by notification, appoint.
