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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(4)(i) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(i)On payment of Rs. 10,000/- (Rupees Ten thousand) as security deposit by him. If the candidate submits the required documents within a period of three working days, the remaining amount of the security deposit shall, after deducting Rs. 500/- (Rupees Five hundred) towards the administrative expenditure, be refunded.