Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 17 in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

17. Documents to be submitted.

(1)The candidate shall submit the self-attested copies of the following documents along with the print out of the registration form at the Help centre, namely:-
(i)Mark sheet issued by ITL/TEB;
(ii)S.S.C. Examination (Std. 10th) Mark-sheet;
(iii)Caste certificate for a candidate belonging to Scheduled Caste (SC), Scheduled Tribe (ST) and Socially and Educationally Backward Classes (SEBC), issued by the authority empowered by the State Government in this behalf;
(iv)Non-Creamy Layer (NCL) certificate of the family, issued by the authority empowered by the State Government in this behalf;
(v)Certificate of Physical Disability, issued and duly signed by the Civil Surgeon/competent Medical Authority, in case of a Physically Handicapped candidate;
(vi)Certificate of Ex-Serviceman, duly issued by the Director, Sainik Welfare Board, Gujarat State or by the District Sainik Welfare Officer;
(vii)Certificate of in-Serviceman duly issued by the Commanding Officer of the respective unit in which he is serving; and
(viii)Such other certificates as the Admission Committee deems necessary.
(2)After getting the allotment letter, the candidate shall have to produce for verification, the original certificates and testimonials attached with the registration form, at the Help Centre, within time-limit as may be specified by the Admission Committee.
(3)The Help Centre may retain any original certificate and testimonial, which it considers necessary until the admission process is completed. Such Help Centre shall return the original certificate or testimonial to the candidate after completion of the admission process.
(4)The candidate who is unable to produce original certificates and testimonials necessary for the purpose of admission within the time-limit prescribed in sub-rule (2), may be granted provisional admission, subject to following conditions, namely:-
(i)On payment of Rs. 10,000/- (Rupees Ten thousand) as security deposit by him. If the candidate submits the required documents within a period of three working days, the remaining amount of the security deposit shall, after deducting Rs. 500/- (Rupees Five hundred) towards the administrative expenditure, be refunded.
(ii)In the event of failure to submit original certificates and testimonials within the time limit as aforesaid, the provisional admission may be cancelled and the security deposit may be forfeited.