Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Kerala - Subsection Section 24(6) in Kerala University of Fisheries and Ocean Studies Act, 2010 (6)The Department Governing Council shall design the syllabus and make proposal regarding the courses of study in the Department to the School Governing Council.
