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State of Kerala - Section

Section 24 in Kerala University of Fisheries and Ocean Studies Act, 2010

24. The Department Governing Council.

(1)All permanent teachers of the concerned Department shall be the members of the Department Governing Council.
(2)All policies regarding the academic and administrative matters pertaining to the Department shall be taken in a meeting of the Department Governing Council.
(3)The Department Governing Council shall prescribe the qualifications of the examiners and approve the panel of examiners for internal examination.
(4)The Head of Department shall implement the decisions of the Department Governing Council after due approval by the concerned bodies.
(5)The Head of Department shall appoint examiners, and conduct the internal examination.
(6)The Department Governing Council shall design the syllabus and make proposal regarding the courses of study in the Department to the School Governing Council.
(7)The Department Governing Council shall meet at least once in a month or as and when required to review the academic activities and to suggest need based curricular changes.