Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Himachal Pradesh - Subsection Section 18(3) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999 (3)The statement and financial estimates of the Authority may, with the approval of the Government be revised by the Authority.
