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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Gujarat - Subsection

Section 45(1)(b) in Indian Institute of Teacher Education, Gujarat Act, 2010

(b)to make arrangements for constituting the General Council, the Executive Council, the Academic Council and other authorities of the University' within six months after the date of his appointment or such longer period not exceeding one year as the State Government may, by notification in the Official Gazette, direct.