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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

NCT Delhi - Subsection

Section 109(2)(b) in The Delhi Water Board Act, 1998

(b)compensation to be paid to owner or occupier of land for damage caused due to laying of water mains, sewers or service pipes or drains in any street by the Board;