Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Tamilnadu - Subsection Section 24(b) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004 (b)advance payment for one month or period of access, whichever period is shorter, shall be made within three working days of grant of access.
