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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(4) in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992

(4)One per cent by promotion from amongst substantively appointed Technicians (Working in Irrigation Workshop) who have completed ten years service as such on the first day of the year of recruitment, and who have passed High School or equivalent examination and the qualifying examination as prescribed by the Engineer-in-Chief (Mechanical), Irrigation Department, Uttar Pradesh.