Securities And Exchange Board Of India - Subsection
Section 2(1)(f) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018
(f)"control" shall have the same meaning as assigned to it under clause (e) of sub-regulation (1) of regulation 2 of the Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 2011 or any amendments thereof;