Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Madhya Pradesh - Subsection Section 25(b) in The M.P. Factories Rules, 1962 (b)Other department. - One hygrometer for each room of less than 300.000 cubic feet capacity and one extra hygrometer for each 200.000 cubic feet or part thereof, in excess of this.
