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State of Madhya Pradesh - Section

Section 25 in The M.P. Factories Rules, 1962

25. Provision of hygrometer.

- In all departments of cotton spinning and weaving mills wherein artificient humidification is adopted hygrometers shall be provided and maintained in such positions as are approved by the Inspector. The number of hygrometers shall be regulated according to the following scale-
(a)Weaving department. - One hygrometer for departments with less than 500 looms, and one additional hygrometer for every 500 or part of 500 looms in excess of 500.
(b)Other department. - One hygrometer for each room of less than 300.000 cubic feet capacity and one extra hygrometer for each 200.000 cubic feet or part thereof, in excess of this.
(c)One additional hygrometer shall be provided and maintained outside each cotton spinning and weaving factory wherein artificial humidification is adopted, and in a position approved by the Inspector, for taking hygrometer shade readings.