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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(2) in West Bengal Electrical Licensing Rules, 2017

(2)Applicants for new contractor license and its renewal having supervisor's certificate with Parts for H.V. installation shall possess both 2.5 KV and 1000V or 500 V Meggar and invariably one earth tester as per Central Electricity Authority, CEA (Measures relating to Safety and Electric Supply) Regulations, 2010 as subsequently amended. The Megger or the Earth tester shall be tested by Directorate of Electricity Laboratory or any other National Accreditation Board for Testing and Calibration Laboratories (NABL) accredited laboratory at the time of renewal.