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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Manipur - Subsection

Section 78(4) in Manipur International University Act, 2018

(4)The University may create a unique system for immediate verification of authenticity of any documents/ certificates / letters issued by the University through its Official Website with the help of Unique Identification Number already allotted to each-document. This may be the unique system to be started by the University as to avoid or nullify forgery of documents as well as easy verification of credentials by the concerned. However no one can ever demand this facility as a right as this all" only be a facility to help the general public and other or any of the Officials to check the authenticity of documents.