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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(5)(d) in The First Statutes of the National Institutes of Technology

(d)[ The Selection Committee for Senior Administrative and other comparable posts carrying pay scale of Assistant Professor and above shall consist of the following members, namely:- [Substituted 'The Selection Committee for Senior Administrative and other comparable posts carrying pay scale of Lecturer and above shall be as under:-' by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]