Section 1(3) in The Unit Trust Of India Act, 1963

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Union of India - Subsection

Section 1(3) in The Unit Trust Of India Act, 1963

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

1st February, 1964; vide Notification No. G.S.R. 172, dated 31-1-1964, Gazette of India, Extraordinary, Pt. II, Section 3(i), p. 347