Section 1 in The Unit Trust Of India Act, 1963

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Union of India - Section

Section 1 in The Unit Trust Of India Act, 1963

1. Short title, extent and commencement.

(1)This Act may be called the Unit Trust of India Act, 1963.

(2)It extends to the whole of India.

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

1st February, 1964; vide Notification No. G.S.R. 172, dated 31-1-1964, Gazette of India, Extraordinary, Pt. II, Section 3(i), p. 347