Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] Union of India - Subsection Section 103(a) in The Oil Mines Regulations, 2017 (a)the appliance, equipment, machinery or other material that are used or may be used in the mine are of sound construction and of a type and specification conforming to an Indian or international standard identified for the purpose: