Section 192(2) in Andhra Pradesh Panchayat Raj Act, 1994
(2)The [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] may, with the approval of the Government levy contributions from the funds of the [Mandal Praja Parishads] [Substituted 'Mandal Parishads' by Act No. 41 of 2006, dated 23.9.2006.] in the district.