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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(1) in The Punjab Town Improvement Trust Rules, 1939

(1)For extendible stores and forms, stock books shall be kept by the officials in charge of the departments' stores in form No. 20 in which a separate page or pages, according to requirements, shall be allotted to each kind of article or form.