Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Rajasthan - Subsection Section 52(1) in Govind Guru Tribal University at Banswara Act, 2012 (1)The Rajiv Gandhi Tribal University, Udaipur Ordinance, 2012 (Ordinance No. 9 of 2012) is hereby repealed.
